For vs For
2021 Latest Caselaw 919 Tri

Citation : 2021 Latest Caselaw 919 Tri
Judgement Date : 15 September, 2021

Tripura High Court

For vs For on 15 September, 2021

                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                MAC App. No. 03 of 2020

For Appellant(s)           :         Mr. A. Nandi, Adv.

For Respondent(s)          :         Mr. P.K. Ghosh, Adv.

Mr. R.G. Chakraborty, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

15/09/2021

Heard Mr. A. Nandi, counsel appearing for the

appellants.

Heard Mr. P.K. Ghosh, learned counsel appearing for

the respondent insurance company.

Also heard Mr. R.G. Chakraborty, counsel appearing for

the respondent owner of the offending vehicle.

The judgment is reserved.

JUDGE