For vs For
2021 Latest Caselaw 918 Tri

Citation : 2021 Latest Caselaw 918 Tri
Judgement Date : 15 September, 2021

Tripura High Court

For vs For on 15 September, 2021

                                 Page 1 of 1




                       HIGH COURT OF TRIPURA
                             AGARTALA
                           Crl.A(J) No.44/2019

For Appellant(s)               : Mr. Samarjit Bhattacharjee, Advocate.
For Respondent(s)              : Mr. S. Debnath, Addl. P.P.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE ARINDAM LODH

Order

15/09/2021 (Akil Kureshi, C.J.)

Heard. Judgment reserved.

(ARINDAM LODH), J (AKIL KURESHI), CJ

Pulak

Download the LatestLaws.com Mobile App