Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

For The vs For The
2021 Latest Caselaw 917 Tri

Citation : 2021 Latest Caselaw 917 Tri
Judgement Date : 15 September, 2021

Tripura High Court
For The vs For The on 15 September, 2021
                                  Page 1 of 2


                            HIGH COURT OF TRIPURA
                                  AGARTALA

                             CRL A(J) 45 OF 2019
    Present

    For the appellant (s)       : Mr. Pijush Kanti Biswas,
                                  Sr. Advocate.
                                  Mr. P. Majumder, Advocate.


    For the respondent(s)       : Mr. Ratan Datta, P.P.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR.JUSTICE ARINDAM LODH

Order 15/09/2021

Heard.

Judgment reserved.

(ARINDAM LODH), J (AKIL KURESHI),CJ.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter