Mr. S.Bhattacharjee vs None
2021 Latest Caselaw 841 Tri

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                     HIGH COURT OF TRIPURA
                           AGARTALA
                        Review Pet. 22 of 2021

                             BEFORE

        HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY

For Petitioner(s)    :Mr. S.Bhattacharjee, Adv.


For Respondent(s) :None.

                              ORDER

03.09.2021

This Review Petition is arising out of the judgment

dated 30.06.2021 passed by this court in MAC Appeal No.31 of

2020. Mr.S.Bhattascharjee, learned counsel appearing for the

petitioner submits that he preferred the appeal before this court

under Section 173(1) MV Act challenging the judgment and award

dated 06.05.2020 delivered by MAC Tribunal-1, Agartala in West

Tripura in case No. T.S. (MAC) 27 of 2017 claiming enhancement

of the award. This court by the said judgment in MAC App.31 of

2020 having found no ground to interfere with the award of the

Tribunal dismissed the appeal. The appellant has sought for a

review of the said judgment of this court on various grounds.

I have considered the submissions made by the counsel

of the petitioner.

Perused the materials placed before this court by the

review petitioner.

Review Petition stands admitted for hearing. Issue

notice to the other side returnable within 03 weeks.

Steps be taken by the petitioner within 5 days for

service of notice on the respondents. On the next date, the entire

record of MAC App.31 of 2020 be placed before this court.

Also call for the LC Record.

List the matter on 01.10.2021.

JUDGE

Saikat Sarma, P.A