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For vs Ms. Piyali Chakraborty
2021 Latest Caselaw 1052 Tri

Citation : 2021 Latest Caselaw 1052 Tri
Judgement Date : 8 October, 2021

Tripura High Court
For vs Ms. Piyali Chakraborty on 8 October, 2021
                               Page 1 of 1

                   HIGH COURT OF TRIPURA
                         AGARTALA
                        Crl. A.(J) No. 08 of 2020
For Appellant(s)    :    Mr. Subrata Sarkar, Sr. Advocate.
                         Ms. Piyali Chakraborty, Advocate.
                         Ms. Monalisa Paul, Advocate.
For Respondent(s):       Mr. S. Debnath, Addl. P.P.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                               ORDER

08/10/2021

Heard Mr. Subrata Sarkar, learned Sr. Counsel appearing for the

appellant along with Ms. Piyali Chakraborty and Ms. Monalisha Paul,

learned counsel.

Heard Mr. S. Debnath, learned Addl. P.P representing the State

respondent.

Judgment is reserved.

JUDGE

Dipankar

 
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