For vs For
2021 Latest Caselaw 1026 Tri

                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                   LA.App 28 of 2020

        For Appellant(s)              : Mr. P. Chakraborty, Adv.
        For Respondent(s)             : Mr. S. Bhattacharjee, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 04.10.2021

List the matter on 17.11.2021 at the request of the counsel

for the parties.

The counsel for the parties have stated that some other

analogous matters have been left out. Those are required to be heard

together.

Mr. S. Bhattacharjee, learned counsel appearing for the

respondents volunteers that he would provide the entire list to the

bench clerk so that all the matters could be listed on the next date and

those can be heard together and decided by a common judgment

inasmuch as one document (Exhbt-1) has been relied on, in all the

cases.

JUDGE

Dipak