For vs For
2021 Latest Caselaw 1013 Tri

Citation : 2021 Latest Caselaw 1013 Tri
Judgement Date : 1 October, 2021

Tripura High Court

For vs For on 1 October, 2021

                               Page 1 of 1

                   HIGH COURT OF TRIPURA
                         AGARTALA
                         MAC App. No.29 of 2020
For Appellant(s)     :    Mr. G. S. Das, Advocate.
For Respondent(s):        Mr. S. Bhattacharjee, Advocate.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                               ORDER

01/10/2021

Heard Mr. G.S. Das, learned counsel appearing for the appellant

insurance company.

Heard Mr. S. Bhattacharjee, learned counsel appearing the

claimant respondent.

Judgment is reserved.

JUDGE

Dipankar

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