Mr. Debajit Biswas vs Mr. S. Debnath
2021 Latest Caselaw 1012 Tri

Citation : 2021 Latest Caselaw 1012 Tri
Judgement Date : 1 October, 2021

Tripura High Court

Mr. Debajit Biswas vs Mr. S. Debnath on 1 October, 2021

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                    HIGH COURT OF TRIPURA
                          AGARTALA
                        Crl. Rev. P. No.10 of 2020
For Petitioner(s)   :     Mr. Debajit Biswas, Advocate.
For Respondent(s):        Mr. S. Debnath, Addl. P. P.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                               ORDER

01/10/2021

Heard Mr. Debajit Biswas, learned counsel appearing for the

petitioner.

Heard Mr. S. Debnath, learned Addl. P.P representing the State

respondents.

Judgment is reserved.

JUDGE

Dipankar

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