Mr. Dhiman Gope vs Mr. Raju Datta
2021 Latest Caselaw 1011 Tri

Citation : 2021 Latest Caselaw 1011 Tri
Judgement Date : 1 October, 2021

Tripura High Court

Mr. Dhiman Gope vs Mr. Raju Datta on 1 October, 2021

                                Page 1 of 1

                    HIGH COURT OF TRIPURA
                          AGARTALA
                        Crl. Rev. P. No.38 of 2020
For Petitioner(s)   :     Mr. Dhiman Gope, Advocate vice
                          Ms. Piyali Chakraborty, Advocate.
For Respondent(s):        Mr. Raju Datta, Advocate.
                          Mr. S. Debnath, Addl. P.P.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                               ORDER

01/10/2021

Heard Mr. Dhiman Gope, learned counsel appearing on behalf of

the petitioner.

Heard Mr. Raju Datta, learned advocate appearing for the private

respondents and Mr. S. Debnath, learned Addl. P.P representing the

State respondent.

Judgment is reserved.

JUDGE

Dipankar

Download the LatestLaws.com Mobile App