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Mr. D. Debbarma vs Mr. B. Majumder
2021 Latest Caselaw 1132 Tri

Citation : 2021 Latest Caselaw 1132 Tri
Judgement Date : 18 November, 2021

Tripura High Court
Mr. D. Debbarma vs Mr. B. Majumder on 18 November, 2021
                                 Page 1 of 1


                         HIGH COURT OF TRIPURA
                                AGARTALA
                          Cont.Cas(C)No.44 of 2021

     For Petitioner(s)      :    Mr. D. Debbarma, Adv.

     For Respondent(s)      :    Mr. B. Majumder, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

Order

18/11/2021 It appears from the order dated 09.07.2021 as delivered

in SLP(C)7376/2021 that the Hon'ble Supreme Court has stayed

the judgment, violation of which has been alleged in this

petition.

List this matter on 17.02.2022.

On that day the respondent shall apprise this court about

the state of that proceeding pending in the Hon'ble Supreme

Court.

           JUDGE                                     JUDGE




Moumita
 

 
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