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Mr. Raju Datta vs Mr. M. Debbarma
2021 Latest Caselaw 559 Tri

Citation : 2021 Latest Caselaw 559 Tri
Judgement Date : 7 May, 2021

Tripura High Court
Mr. Raju Datta vs Mr. M. Debbarma on 7 May, 2021
                                Page 1 of 1


                        HIGH COURT OF TRIPURA
                             AGARTALA

                        WP(C) NO.202 OF 2020

              HON'BLE MR. JUSTICE ARINDAM LODH

Present:
For the Petitioner(s)            : Mr. Raju Datta, Advocate.

For the Respondent(s)            : Mr. M. Debbarma, Addl. G.A.

Mr. D. Sarkar, Advocate.

07.05.2021

Order

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

 
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