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For vs For
2021 Latest Caselaw 550 Tri

Citation : 2021 Latest Caselaw 550 Tri
Judgement Date : 6 May, 2021

Tripura High Court
For vs For on 6 May, 2021
                                Page 1 of 1


                        HIGH COURT OF TRIPURA
                              AGARTALA
                            WA No.24 of 2020

     For Appellant(s)      :    Ms. P. Dhar, Adv.

     For Respondent(s)     :    None

HON'BLE MR. JUSTICE S. TALAPATRA HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

Order

06/05/2021 As there is no representation from the respondent list this

matter on 07.05.2021.

Ms. P. Dhar, learned counsel appearing for the appellant

has submitted that this appeal is covered by a previous decision

of this court (the judgment and order dated 25.02.2020

delivered in W.P.(C) 1099 of 2018).

          JUDGE                                       JUDGE




Moumita
 

 
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