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Today In Wa 09/2020[Sri Pranab ... vs . The State Of
2021 Latest Caselaw 443 Tri

Citation : 2021 Latest Caselaw 443 Tri
Judgement Date : 31 March, 2021

Tripura High Court
Today In Wa 09/2020[Sri Pranab ... vs . The State Of on 31 March, 2021
                     HIGH COURT OF TRIPURA
                           AGARTALA

                          WA 11 of 2020



         HON'BLE MR. JUSTICE S. TALAPATRA
      HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

                              ORDER

31.03.2021

In view of the common judgment and order passed

today in WA 09/2020[Sri Pranab Majudmer Vs. The State of

Tripura & Ors.], WA 10/2020 [Sri Amitava Dasgupta Vs. The

State of Tripura & Ors.], WA 11/2020 [Sri Uttam Chakraborty

Vs. The State of Tripura & Ors.] and WA 13/2020 [Sri Jayanta

Das Vs. The State of Tripura & Ors.], this appeal also stands

dismissed.

The original judgment and order be kept in the file of

WA 09/2020.

             JUDGE                                 JUDGE
 

 
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