For vs Mr. G.K. Nama
2021 Latest Caselaw 424 Tri

Citation : 2021 Latest Caselaw 424 Tri
Judgement Date : 26 March, 2021

Tripura High Court

For vs Mr. G.K. Nama on 26 March, 2021

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                      HIGH COURT OF TRIPURA
                        _A_G_A_R_T_A_L_A_
                             RFA No.19 of 2016
For Appellant(s)         :      Mr. D.K. Biswas, Sr. Advocate,
                                Mr. G.K. Nama, Advocate.
For Respondent(s)        :      Mr. K.N. Bhattacharjee, Sr. Advocate,
                                Mr. Daniel Debbarma, Advocate.

         HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
                               ORDER

26.03.2021

Heard.

Judgment is reserved.

(AKIL KURESHI), CJ

Dipesh

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