For vs For
2021 Latest Caselaw 408 Tri

Citation : 2021 Latest Caselaw 408 Tri
Judgement Date : 24 March, 2021

Tripura High Court

For vs For on 24 March, 2021

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                    HIGH COURT OF TRIPURA
                          AGARTALA
                        MAC App, No.81 of 2019
For Appellant(s) :        Ms. S Chakraborty, Advocate.
For Respondent(s):        Mr. P. Gautam, Advocate.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                               ORDER

24/03/2021

Heard Ms. S Chakraborty, learned counsel appearing for

the appellant.

Heard Mr. P. Gautam, learned advocate appearing for the

respondent-Insurance Company.

Judgment is reserved.

JUDGE

Dipankar

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