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Mr. D.Datta vs Mr. S.Ghosh
2021 Latest Caselaw 403 Tri

Citation : 2021 Latest Caselaw 403 Tri
Judgement Date : 24 March, 2021

Tripura High Court
Mr. D.Datta vs Mr. S.Ghosh on 24 March, 2021
                                                     Page 1 of 1




                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                             Crl. Rev.P.No.76 of 2017

                    For the Petitioner(s)           : Mr. D.Datta, Adv.
                    For the Respondent(s)           : Mr. S.Ghosh, Addl. PP.


                                                  BEFORE

                              HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY

                                                   ORDER

Heard Mr. D.Datta, learned counsel appearing for the

petitioner.

Heard Mr.S.Ghosh, learned Addl. PP representing the

State respondent.

Judgment is reserved.

JUDGE

Saikat Sarma, P.A

 
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