For vs For
2021 Latest Caselaw 401 Tri

Citation : 2021 Latest Caselaw 401 Tri
Judgement Date : 24 March, 2021

Tripura High Court

For vs For on 24 March, 2021

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                    HIGH COURT OF TRIPURA
                          AGARTALA
                        MAC App, No.77 of 2019
For Appellant(s) :        Mr. P. Gautam, Advocate.
For Respondent(s):        Ms. R. Purkayastha, Advocate.
                          Ms. S Chakraborty, Advocate.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                               ORDER

24/03/2021

Heard Mr. P. Gautam, learned counsel appearing for the

appellant, Oriental Insurance Company.

Heard Ms. R. Purkayastha, learned advocate appearing for

the respondent No.8, National Insurance Company Ltd. and Ms. S.

Chakraborty, learned counsel appears for the claimant-petitioners.

Judgment is reserved.

JUDGE

Dipankar

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