Mr. A.Nandi vs Mr. B.Majumder
2021 Latest Caselaw 376 Tri

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                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                               MAC App.55 of 2019


                    For the Petitioner(s)      : Mr. A.Nandi, Adv.

                    For the Respondent(s)      : Mr. B.Majumder, Adv.


                                                   BEFORE

                              HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY

                                                   ORDER

19.03.2021

Heard Mr.A.Nandi, learned counsel appearing for the

original claimant appellant.

Also heard Mr.B.Majudmer, learned counsel appearing for

the insurance company.

Reserved for judgment.

JUDGE

Saikat Sarma, P.A