Mr. S.Lodh vs Mr. S.Ghosh
2021 Latest Caselaw 375 Tri

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                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                              Crl.Rev. P.No. 1 of 2020


                    For the Petitioner(s)      : Mr. S.Lodh, Adv.
                                                 Mr. K.Saha, Adv.

                    For the Respondent(s)      : Mr. S.Ghosh, Addl. PP.



                                                    BEFORE

                              HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY

                                                    ORDER

19.03.2021

Heard Mr.S.Lodh, learned Advocate appearing for the

petitioner along with Mr.K.Saha, learned Advocate.

Heard Mr. S.Ghosh, learned Addl. PP representing the

State respondent.

The case is reserved for Judgment.

JUDGE

Saikat Sarma, P.A