For The vs For The
2021 Latest Caselaw 315 Tri

Citation : 2021 Latest Caselaw 315 Tri
Judgement Date : 10 March, 2021

Tripura High Court

For The vs For The on 10 March, 2021

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                            HIGH COURT OF TRIPURA
                                  AGARTALA

                              CRL A(J) 8 OF 2019

    Present

    For the appellant (s)       : Mr. Pijush Kanti Biswas,
                                  Sr. Advocate.
                                  Mr. P. Majumder, Advocate.
                                  Ms. P. Saha, Advocate.

    For the respondent(s)       : Mr. Sumit Debnath, Addl. P.P.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR.JUSTICE ARINDAM LODH

Order 10/03/2021

Heard.

Judgment reserved.

(ARINDAM LODH), J (AKIL KURESHI),CJ.

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