Mr. Raju Datta vs Mr. S. Debnath
2021 Latest Caselaw 314 Tri

Citation : 2021 Latest Caselaw 314 Tri
Judgement Date : 10 March, 2021

Tripura High Court

Mr. Raju Datta vs Mr. S. Debnath on 10 March, 2021

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                     HIGH COURT OF TRIPURA
                           AGARTALA
                         Crl. Rev. P. No.81/2018
For Petitioner(s) :        Mr. Raju Datta, Advocate.
For Respondent(s):         Mr. S. Debnath, Addl. P. P.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                                ORDER

10/03/2021

Heard Mr. Raju Datta, learned counsel appearing for the

petitioner.

Heard Mr. S. Debnath, learned Additional Public Prosecutor

representing the prosecution.

Judgment is reserved.

JUDGE

Dipankar

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