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Mr. P.K. Ghosh vs Mr. R. Datta
2021 Latest Caselaw 313 Tri

Citation : 2021 Latest Caselaw 313 Tri
Judgement Date : 10 March, 2021

Tripura High Court
Mr. P.K. Ghosh vs Mr. R. Datta on 10 March, 2021
                             HIGH COURT OF TRIPURA
                                   AGARTALA

                             Crl. Rev. P. No. 09 of 2019

        For Petitioner (s)      :    Mr. P.K. Ghosh, Adv.

        For Respondent(s)       :    Mr. R. Datta, P.P.

Mr. K. Nath, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

10/03/2021

Heard Mr. P.K. Ghosh, learned counsel appearing for

the petitioner.

Heard Mr. R. Datta, learned P.P representing the State

respondent.

Heard Mr. K. Nath, learned counsel appearing for the

victim wife.

The judgment is reserved.

JUDGE

Rudradeep

 
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