Smt.Sangita Sharma(Dhyani) vs M/S J.K.Construction And Anr
2021 Latest Caselaw 312 Tri

                                       HIGH COURT OF TRIPURA
                                             AGARTALA

                                            Crl.Rev.P.No.7 of 2021

                    Smt.Sangita Sharma(Dhyani)                 ..................Petitioner(s)

                                               Versus
                    M/S J.K.Construction and Anr.              ................Respondent(s)


                    For the Petitioner(s)     : Mr. B.Debnath, Adv.
                    .
                    For the Respondent(s)     : Mr. Ratan Datta, PP
                                                Mr. T.K.Debbarma, Adv.


                                                 BEFORE

                            HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY
                                                 ORDER

10.03.2021 Heard Mr.B.Debnath, learned counsel appearing for the petitioner and Mr. T.K.Debnarma, learned counsel appearing for respondent No.1.

Mr. Ratan Datta, leaned PP is representing respondent no.2.

The judgment is reserved

JUDGE

Saikat Sarma, P.A