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Ms. S. Debgupta vs Mr. D. Bhattacharjee
2021 Latest Caselaw 284 Tri

Citation : 2021 Latest Caselaw 284 Tri
Judgement Date : 5 March, 2021

Tripura High Court
Ms. S. Debgupta vs Mr. D. Bhattacharjee on 5 March, 2021
                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                    WP(C) 1021 of 2018

        For Petitioner(s)              : Ms. S. Debgupta, Adv.
        For Respondent(s)              : Mr. D. Bhattacharjee, GA.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

05.03.2021

Release it from part head.

List the matter on 09.04.2021 at the request of Mr. D.

Bhattacharjee, learned GA appearing for the respondents.

Mr. Bhattacharjee, learned GA has apprised this court that

the state has filed a SLP(C) against the judgment in Harisadhan

Adhikari vs. State of Tripura and Others.

Mr. S. Bhattacharjee, learned counsel appears for the

petitioner.

JUDGE

Dipak

 
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