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Present vs For The
2021 Latest Caselaw 270 Tri

Citation : 2021 Latest Caselaw 270 Tri
Judgement Date : 3 March, 2021

Tripura High Court
Present vs For The on 3 March, 2021
                                Page 1 of 1


                        HIGH COURT OF TRIPURA
                             AGARTALA

                        CRL.A(J) NO.41 OF 2019

  HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
       HON'BLE MR. JUSTICE ARINDAM LODH

Present:
For the Appellant(s)             : Mr. R.G. Chakraborty, Advocate.

For the Respondent(s)            : Mr. S. Debnath, Addl. P.P

03.03.2021

Order

Heard.

Judgment reserved.

(ARINDAM LODH,J) (AKIL KURESHI,CJ)

suhanjit

 
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