Mr. A. Bhowmik vs Mr. P. Saha
2021 Latest Caselaw 634 Tri

Citation : 2021 Latest Caselaw 634 Tri
Judgement Date : 29 June, 2021

Tripura High Court

Mr. A. Bhowmik vs Mr. P. Saha on 29 June, 2021

                                           HIGH COURT OF TRIPURA
                                                  AGARTALA
                                             Cont.Cas(C)76 of 2020
                    For Petitioner(s)          :      Mr. A. Bhowmik, Adv.
                    For Respondent(s)          :      Mr. P. Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 29/06/2021

List the matter on 06.09.2021 as the counsel for the parties have

stated that the judgment, the violation of which have been alleged in this petition

has been stayed in the writ appeal, filed by the respondents.

JUDGE

Sabyasachi B

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