Mr. S Deb vs Mr. S Saha
2021 Latest Caselaw 625 Tri

Citation : 2021 Latest Caselaw 625 Tri
Judgement Date : 28 June, 2021

Tripura High Court

Mr. S Deb vs Mr. S Saha on 28 June, 2021

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                          HIGH COURT OF TRIPURA
                                AGARTALA

                        Cont. Cas(C). No. 17 of 2021
   For Petitioner(s)           :      Mr. S Deb, Sr. Adv.

   For Respondent(s)           :      Mr. S Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 28.06.2021

The learned counsel for the parties have apprised this court that

the judgment dated 20.08.2020 which has been alleged to have been violated

by the respondents has been stayed in the writ appeal preferred by the

respondents.

In view of that, let this matter be listed again on 14.09.2021.

JUDGE

satabdi

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