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For vs For
2021 Latest Caselaw 601 Tri

Citation : 2021 Latest Caselaw 601 Tri
Judgement Date : 22 June, 2021

Tripura High Court
For vs For on 22 June, 2021
                                  Page 1 of 1


                         HIGH COURT OF TRIPURA
                                  AGARTALA
                                IA No.3 of 2021
                        In LA APP No.121 of 2019(D/O)

     For Applicant(s)        :    Mr. G. S. Bhattacharjee, Adv.

     For Respondent(s)       :    Mr. K. K. Pal, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

22/06/2021 At the request of Mr. K. K. Pal, learned counsel appearing

for the respondents, list this matter on 25.06.2021.

As Mr. Pal, learned counsel has submitted that he is

required to examine whether any SLP has been filed against the

judgment that has been passed in the LA APP No.118 of 2019,

this accommodation has been made.

Mr. G. S. Bhattacharjee, learned counsel appears for the

applicant-petitioner.

JUDGE

Moumita

 
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