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Mr. Nitesh Kumar Singh vs Mr. S.S. Dey
2021 Latest Caselaw 600 Tri

Citation : 2021 Latest Caselaw 600 Tri
Judgement Date : 22 June, 2021

Tripura High Court
Mr. Nitesh Kumar Singh vs Mr. S.S. Dey on 22 June, 2021
                                 Page 1 of 1




                       HIGH COURT OF TRIPURA
                             AGARTALA
                           WP(Crl.) No.06/2021

For Petitioner(s)              : Mr. Nitesh Kumar Singh, Advocate.
For Respondent(s)              : Mr. S.S. Dey, Advocate General,

Mr. Ratan Datta, P.P.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 22/06/2021 (Akil Kureshi, C.J.)

Heard arguments. Judgment reserved.

(S.G. CHATTOPADHYAY), J (AKIL KURESHI), CJ

Pulak

 
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