For vs For
2021 Latest Caselaw 735 Tri

Citation : 2021 Latest Caselaw 735 Tri
Judgement Date : 19 July, 2021

Tripura High Court

For vs For on 19 July, 2021

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                       I.A. No.04/2021 in W.A. No.21/2020(DO)

For Applicant(s)                   : Mr. A.L. Saha, Advocate.
For Respondent(s)                  : Ms. P. Sen, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 19/07/2021 (Akil Kureshi, C.J.)

Time for implementation of the directions contained in the

judgment dated 13.04.2021 is extended up to 30.09.2021.

I.A. disposed of.

(S.G. CHATTOPADHYAY), J (AKIL KURESHI), CJ

Pulak

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