Mr. P. Roy Barman vs Mr. H. Sarkar
2021 Latest Caselaw 695 Tri

Citation : 2021 Latest Caselaw 695 Tri
Judgement Date : 9 July, 2021

Tripura High Court

Mr. P. Roy Barman vs Mr. H. Sarkar on 9 July, 2021

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                     HIGH COURT OF TRIPURA
                           AGARTALA
                           WP(C) No.237/2021

For Petitioner(s)             : Mr. P. Roy Barman, Sr. Advocate,
                                Mr. Samarjit Bhattacharjee, Advocate.
For Respondent(s)             : Mr. H. Sarkar, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI

Order

09/07/2021

Heard. Judgment reserved.

(AKIL KURESHI), CJ

Pulak

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