Mr. S.Bhattacharjee vs Mr. Ratan Datta
2021 Latest Caselaw 684 Tri

Citation : 2021 Latest Caselaw 684 Tri
Judgement Date : 7 July, 2021

Tripura High Court

Mr. S.Bhattacharjee vs Mr. Ratan Datta on 7 July, 2021

                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                               IA No 2 of 2020
                                          In Crl.Rev.P.No.21 of 2018

                                                BEFORE

                         HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY
                   For Petitioner(s)     : Mr. S.Bhattacharjee, Adv.

                   For Respondent(s) : Mr. Ratan Datta, PP.

                                                 ORDER

07.07.2021 Heard Mr.S.Bhattacharjee, learned counsel appearing for the petitioner.

Heard Mr.Ratan Datta, learned PP appearing for state respondent No.1

Judgment is reserved.

JUDGE

Saikat Sarma, PA

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