Ms. R. Majumder vs Mr. S. Ghosh
2021 Latest Caselaw 681 Tri

Citation : 2021 Latest Caselaw 681 Tri
Judgement Date : 7 July, 2021

Tripura High Court

Ms. R. Majumder vs Mr. S. Ghosh on 7 July, 2021

                              Page 1 of 1

                   HIGH COURT OF TRIPURA
                         AGARTALA
                      Crl. Rev.P No.05 of 2020

For Petitioner(s) :    Ms. R. Majumder, Advocate.
For Respondent(s):     Mr. S. Ghosh, Addl. P.P.

      THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                              ORDER

07/07/2021

Heard Ms. R. Majumder, learned advocate appearing for the

petitioner-wife.

The case is being heard ex-parte against the respondent-

husband since he did not turn up despite receiving notice.

Heard Mr. S. Ghosh, learned Additional P.P representing the

State respondent.

Judgment is reserved.

JUDGE

Dipankar

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