Mr. S. Lodh vs Mr. B. Majumder
2021 Latest Caselaw 679 Tri

Citation : 2021 Latest Caselaw 679 Tri
Judgement Date : 6 July, 2021

Tripura High Court

Mr. S. Lodh vs Mr. B. Majumder on 6 July, 2021

                           HIGH COURT OF TRIPURA
                                   AGARTALA
                               WP(C) 320/2021
         For Petitioner(s)       :    Mr. S. Lodh, Advocate
         For Respondent(s)       :    Mr. B. Majumder, Asst. SG
                                      Ms. Sarama Deb, Advocate


               HON'BLE MR. JUSTICE ARINDAM LODH
                             Order
         06/07/2021
            Mr. S. Lodh, learned counsel for the petitioner has submitted that
         similar matter was decided by a coordinate Bench of this court and the
         judgment has been challenged before the Division Bench by a writ appeal
         being W.A. 231 of 2020, which is pending.
            Accordingly, list the matter after disposal of the connected writ appeal
         being W.A. 231 of 2020.
           .

JUDGE

Saikat

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