Mr. K. Nath vs Mr. D. Bhattacharjee
2021 Latest Caselaw 678 Tri

                           HIGH COURT OF TRIPURA
                                   AGARTALA
                               WP(C) 360/2021
         For Petitioner(s)       :    Mr. K. Nath, Advocate
         For Respondent(s)       :    Mr. D. Bhattacharjee, GA
                                      Mr. P. Saha, Advocate


               HON'BLE MR. JUSTICE ARINDAM LODH
                             Order
         06/07/2021
            Mr. K. Nath, learned counsel for the petitioner has submitted that the
         subject matter of the present writ petition is squarely covered by a
         judgment of this court.
             However, Mr. Nath, learned counsel is requested to furnish a copy of
         this judgment to Mr. Bhattacharjee, learned GA in course of the day.
            List the matter on 26.07.2021.
            In the meanwhile, Mr. Bhattacharjee, learned GA is requested to
         examine the subject matter of the writ petition and apprise this court on
         the next date.
            .

JUDGE

Saikat