Citation : 2021 Latest Caselaw 677 Tri
Judgement Date : 6 July, 2021
HIGH COURT OF TRIPURA
AGARTALA
WP(C) 2/2021
For Petitioner(s) : Mr. P. Roy Barman, Sr. Advocate
Mr. K. Nath, Advocate
For Respondent(s) : Mr. PK Dhar, Sr. GA
Mr. A. Dey, Advocate
HON'BLE MR. JUSTICE ARINDAM LODH Order 06/07/2021 Heard Mr. Mr. P. Roy Barman, learned senior counsel assisted by Mr. K. Nath, learned counsel for the petitioner. Also heard Mr. PK Dhar, learned senior GA assisted by Mr. A. Dey, learned counsel for the respondents.
Mr. P. Roy Barman, learned senior counsel has submitted that this instant writ petition is squarely covered by a judgment of this court. On the other hand, Mr. PK Dhar, learned senior GA has not supported the contention, as pleaded by Mr. Roy Barman, learned senior counsel. However, Mr. Roy Barman, learned senior counsel is requested to furnish a copy of this judgment to Mr. PK Dhar, learned senior GA in course of the day.
List the matter on 13.07.2021 when the submission of learned counsel appearing for the parties shall be considered and an endeavour shall be taken to dispose of the matter at the admission stage itself.
JUDGE
Saikat
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