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Mr. S. Bhattacharjee vs Mr. D. Bhattacharjee
2021 Latest Caselaw 55 Tri

Citation : 2021 Latest Caselaw 55 Tri
Judgement Date : 8 January, 2021

Tripura High Court
Mr. S. Bhattacharjee vs Mr. D. Bhattacharjee on 8 January, 2021
                           HIGH COURT OF TRIPURA
                                 AGARTALA

                                 Cont.Cas(C) 66 of 2020

        For Petitioner(s)              : Mr. S. Bhattacharjee, Adv.
        For Respondent(s)              : Mr. D. Bhattacharjee, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

08.01.2021

Mr. S. Bhattacharjee, learned counsel appearing for

the petitioner has submitted that the respondents have

complied the judgment, violation of which has been alleged in

this petition.

In view of the above, this proceeding stands closed.

The notice that was issued on the respondents is recalled.

Mr. D. Bhattacharjee, learned counsel appears for the

respondents.

JUDGE

Dipak

 
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