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Mr. S. Sarkar vs Mr. Samar Das
2021 Latest Caselaw 41 Tri

Citation : 2021 Latest Caselaw 41 Tri
Judgement Date : 7 January, 2021

Tripura High Court
Mr. S. Sarkar vs Mr. Samar Das on 7 January, 2021
                                 Page 1 of 1



                       HIGH COURT OF TRIPURA
                              AGARTALA
                        Crl. Rev. P No. 23 of 2018.
For Petitioner (s) :       Mr. S. Sarkar, Advocate.
For Respondent(s) :        Mr. Samar Das, Advocate.
                           Mr. Ratan Datta, Public Prosecutor.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                                 ORDER

07/01/2021 Heard Mr. S. Sarkar, learned counsel appearing for the

petitioner. Also heard Mr. Samar Das, learned counsel appearing for

respondent No. 1 and Mr. Ratan Datta, learned Public Prosecutor

appearing for respondent No.2.

The judgment is reserved.

JUDGE

Dipankar

 
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