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For vs For
2021 Latest Caselaw 11 Tri

Citation : 2021 Latest Caselaw 11 Tri
Judgement Date : 4 January, 2021

Tripura High Court
For vs For on 4 January, 2021
                                        Page 1 of 1




                             HIGH COURT OF TRIPURA
                               _A_G_A_R_T_A_L_A_
                            IA No.01 of 2020 IN WA No.07 of 2021
For Applicant(s)              :   Mr. Debalay Bhattacharya, G.A.
For Respondent(s)             :   Mr. C.S. Sinha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

_O_ R_ D_ E_ R_ 04/01/2021 (Akil kureshi, CJ)

For the reasons stated in the application requirement of filing

certified copy of the impugned judgment of the learned Single Judge is

dispensed with.

IA disposed of accordingly.

(S.G. CHATTOPADHYAY), J (AKIL KURESHI), CJ

Dipesh

 
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