Mr. S.Das vs Mr. S.Ghosh
2021 Latest Caselaw 158 Tri

Citation : 2021 Latest Caselaw 158 Tri
Judgement Date : 10 February, 2021

Tripura High Court

Mr. S.Das vs Mr. S.Ghosh on 10 February, 2021

                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                     Crl. Rev. P. No.21 of 2019


                    For the Petitioner(s)     :    Mr. S.Das, Adv.

                    For the Respondent(s) :        Mr. S.Ghosh, Addl.PP.



                          HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY

                                                  ORDER

10.02.2021

Heard Mr.S.Das, learned counsel appearing for the convict petitioner.

Mr. S.Ghosh, learned Addl. PP represents the State respondent.

The case is reserved for judgment.

JUDGE

Saikat Sarma, P.A

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