Mr. B. Banerjee vs Mr. D. Bhattacharjee
2021 Latest Caselaw 129 Tri

Citation : 2021 Latest Caselaw 129 Tri
Judgement Date : 5 February, 2021

Tripura High Court

Mr. B. Banerjee vs Mr. D. Bhattacharjee on 5 February, 2021

                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                  Cont.Cas(C) 3 of 2021

        For Petitioner(s)             : Mr. B. Banerjee, Adv.
        For Respondent(s)             : Mr. D. Bhattacharjee, GA.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

05.02.2021

Mr. B. Banerjee, learned counsel appearing for the

petitioner has submitted that the judgment has been complied to the

satisfaction of the petitioner and as such the petitioner would not

pursue this proceeding.

As consequence, the proceeding stands closed.

Notices as issued to the respondents are recalled.

Mr. D. Bhattacharjee, learned GA appear for the

respondents.

JUDGE