Mr. A. Acharjee vs Mr. S. Ghosh
2021 Latest Caselaw 104 Tri

Citation : 2021 Latest Caselaw 104 Tri
Judgement Date : 3 February, 2021

Tripura High Court

Mr. A. Acharjee vs Mr. S. Ghosh on 3 February, 2021

                                 HIGH COURT OF TRIPURA
                                       AGARTALA

                                 Crl. Rev. P. No. 35 of 2020

            For Petitioner (s)      :    Mr. A. Acharjee, Adv.

            For Respondent(s)       :    Mr. S. Ghosh, Addl. P.P.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

03/02/2021

Heard Mr. A. Acharjee, learned counsel appearing for

the petitioner.

Heard Mr. S. Ghosh, learned Addl. P.P representing the

State respondent.

The judgment is reserved.

JUDGE

Rudradeep

Download the LatestLaws.com Mobile App