For vs For
2021 Latest Caselaw 102 Tri

Citation : 2021 Latest Caselaw 102 Tri
Judgement Date : 3 February, 2021

Tripura High Court

For vs For on 3 February, 2021

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                              HIGH COURT OF TRIPURA
                                _A_G_A_R_T_A_L_A_
                                  CRL A(J) No.39 of 2018
For Appellant(s)              :   Mr. S. Mahajan, Advocate,
For Respondent(s)             :   Mr. S. Ghosh, Addl. P.P.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE ARINDAM LODH

_O_ R_ D_ E_ R_ 03/02/2021 (Akil kureshi, CJ)

Heard.

Judgment is reserved.

(ARINDAM LODH), J (AKIL KURESHI), CJ

Dipesh

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