Present vs For The
2021 Latest Caselaw 1270 Tri

Citation : 2021 Latest Caselaw 1270 Tri
Judgement Date : 17 December, 2021

Tripura High Court

Present vs For The on 17 December, 2021

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                     HIGH COURT OF TRIPURA
                           AGARTALA

                            CRL A(J) 53 OF 2018
Present:
    For the appellant (s)      : Mr. S. Sarkar, Sr. Advocate.
                                 Ms. P. Chakraborty, Advocate.

    For the respondent-        : Mr. S. Debnath, Addl. P.P.

HON'BLE MR.JUSTICE ARINDAM LODH 17.12.2021 Order Heard learned counsels appearing for the parties at length. Judgment is reserved.

JUDGE

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