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Mr. R. Datta vs Mr. S.C. Das
2021 Latest Caselaw 1268 Tri

Citation : 2021 Latest Caselaw 1268 Tri
Judgement Date : 17 December, 2021

Tripura High Court
Mr. R. Datta vs Mr. S.C. Das on 17 December, 2021
                                          HIGH COURT OF TRIPURA
                                                  AGARTALA
                                           Cont. Cas(C)No.63 of 2021
               For Petitioner(s)                 : Mr. R. Datta, Adv.
               For Respondent(s)                 : Mr. S.C. Das, Adv.

Mr. D. Sharma, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

17/12/2021

Let the matter be listed on 10.01.2022.

If the stay order in respect of the judgment alleged to have been

violated is not produced on the next date, this Court will proceed in terms of law.

Mr. R. Datta, learned counsel appears for the petitioner whereas Mr.

D. Sharma, learned counsel appears for the respondents No.1 and 2 and Mr. S.C.

Das, learned counsel appears for the respondent No.3.

JUDGE

Sabyasachi B

 
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