Mr. S. Bhattacharjee vs Mr. D. Sharma
2021 Latest Caselaw 1261 Tri

Citation : 2021 Latest Caselaw 1261 Tri
Judgement Date : 15 December, 2021

Tripura High Court

Mr. S. Bhattacharjee vs Mr. D. Sharma on 15 December, 2021

                                             HIGH COURT OF TRIPURA
                                                   AGARTALA
                                                WP(C)No.684 of 2021
               For Petitioner(s)                  : Mr. S. Bhattacharjee, Adv.
               For Respondent(s)                  : Mr. D. Sharma, Addl. G.A.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

15/12/2021

Learned counsel for the parties have submitted that since there is

contradictory judgments by the different benches of this Court on the date of

effect and the matter has been referred to the Hon'ble Chief Justice for taking

appropriate further action.

Let the matter be listed on 04.02.2022.

JUDGE

Sabyasachi B

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