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For vs Ms. A Pal
2021 Latest Caselaw 1252 Tri

Citation : 2021 Latest Caselaw 1252 Tri
Judgement Date : 14 December, 2021

Tripura High Court
For vs Ms. A Pal on 14 December, 2021
                                   Page - 1 of 1




                          HIGH COURT OF TRIPURA
                                AGARTALA

                               WA No.27/2017
            For Appellant(s)  : Mr. S M Chakraborty, Sr. Advocate,
                                Ms. A Pal, Advocate.
            For Respondent(s) : Mr. D Sharma, Addl. Govt. Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE JUSTICE MR. S G CHATTOPADHYAY

_O_R_D_E_ R_

14/12/2021 (Indrajit Mahanty, CJ).

Heard.

Judgment is reserved.

Learned counsel representing the parties are directed to file

written notes of submission by Friday(17th December 2021) before the

Court Master.

( S G CHATTOPADHYAY, J ) ( INDRAJIT MAHANTY, CJ )

Sukhendu

 
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