For vs For
2021 Latest Caselaw 1246 Tri

Citation : 2021 Latest Caselaw 1246 Tri
Judgement Date : 13 December, 2021

Tripura High Court

For vs For on 13 December, 2021

                                   Page 1 of 1




                           HIGH COURT OF TRIPURA
                                 AGARTALA

                               W.A. No.21/2018

For Appellant(s)                : Mr. Biswanath Majumder, CGC.
For Respondent(s)               : Mr. Somik Deb, Sr. Advocate,

Mrs. Riya Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 13/12/2021 (Indrajit Mahanty, C.J.)

Heard.

Judgment reserved.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Pulak

Download the LatestLaws.com Mobile App