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Mr. R. Datta vs Mr. Kohinoor N Bhattacharya
2021 Latest Caselaw 1236 Tri

Citation : 2021 Latest Caselaw 1236 Tri
Judgement Date : 10 December, 2021

Tripura High Court
Mr. R. Datta vs Mr. Kohinoor N Bhattacharya on 10 December, 2021
                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                 B.A No. 63 of 2021

For Petitioner(s)         :      Mr. R. Datta, P.P.
                                 Mr. S. Debnath, Addl. P.P.

For Respondent(s)         :      Mr. Kohinoor N Bhattacharya, Adv

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

10/12/2021

Heard Mr. R. Datta, learned P.P appearing along with Mr. S.

Debnath, learned Addl. P.P for the petitioner.

Heard Mr. Kohinoor N Bhattacharya, learned counsel

representing the accused respondent.

The judgment is reserved.

The case diary is retained.

JUDGE

Rudradeep

 
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