Mr. P. K. Biswas vs Mr. H. Sarkar
2021 Latest Caselaw 1213 Tri

                          HIGH COURT OF TRIPURA
                                AGARTALA
                              WP(C)45 of 2021

     For Petitioner(s)        :    Mr. P. K. Biswas, Sr. Adv.

                                   Mr. P. Majumder, Adv.

     For Respondent(s)        :    Mr. H. Sarkar, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

06/12/2021

Heard in part.

List this matter on 07.12.2021 for continuation of hearing

as part-heard.

Mr. H. Sarkar, learned counsel representing the

respondents is directed to bring the records relating to the

scheme that has been formulated in terms of the judgment and

order dated 07.07.2015 delivered in WP(C)No.325 of 2011 [Sri

Swapan Barman & Ors. vs. The State of Tripura & Ors.].

Mr. P. K. Biswas, learned senior counsel assisted by Mr. P.

Majumder, learned counsel appears for the petitioner.

JUDGE

Moumita